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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(a) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(a)that the land and buildings of the Private University shall be used for the purpose of the Private University only;