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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(13) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(13)In case of his/her non-availability for a considerable length of time, the Primary Consultant shall make suitable arrangement with the clinical establishment, the RMO or with other consultants to maintain the continuity of care after apprising the patient and patient party accordingly.