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State of Tamilnadu - Section

Section 25 in Tamil Nadu Fisheries University Act, 2012

25. The Faculties.

(1)The University shall include Faculties of Fisheries Sciences, Basic Sciences, Information Technology and such other Faculties as may be prescribed by the statutes.
(2)Each Faculty shall have a Dean who shall be appointed in such manner as may be prescribed.
(3)Each Faculty shall comprise such departments of teaching with such assignment of subjects of study as may be prescribed and each department shall have a Head who shall be responsible to the Dean for the proper organisation and working of that department. Such Head of the Departments shall be appointed by the Vice-Chancellor on rotation basis for a maximum period of three years subject to periodical review.
(4)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed.