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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)Detailed ayacut maps of individual Water Users Associations identified within the declared Water Users Association area of each irrigation system as per sub-sections (1) and (2) of section 3 of the Act shall be prepared in order to facilitate final delineation by the District Collector based on hydraulic boundaries, clearly indicating the boundaries of the Territorial Constituencies.