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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(15) in Karnataka Janapada Vishwavidyalaya Act, 2011

(15)to establish Prasaranga for publication of diversities of folklore by the University. To publish books, news papers, research papers and other publications through the Prasaranga. To propagate the folklore art and culture through multi media. To arrange public lecture by scholars and artists to create awareness among the general public regarding folklore;