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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)The Chairperson of such Committee shall preside over every meeting of the Committee in which he is present and in his absence, he may nominate a member of the Committee to preside over such a meeting in his place and in the absence of such nomination by Chairperson, the members of such Committee present in such meeting may choose from amongst themselves a member to preside over such a meeting.