Gauhati High Court
Page No.# 1/5 vs The Union Of India And 13 Ors on 29 August, 2023
Page No.# 1/5
GAHC010060652023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1635/2023
DR. ARCHITA BHATTACHARYYA AND ANR
WIFE OF MRINMOY DUTTA,
RESIDENT OF SYNDICATE VILLA, 2A, 1ST FLOOR,
PRINCIPAL J.B. ROAD, CHENIKUTHI,
DISTRICT- KAMRUP(M), ASSAM,
PIN- 781003.
2: DR. MINTU DAS
SON OF LATE SUBHAS DAS
RESIDENT OF DAS TAILORS
LALUK
P.O.- LALUK
DISTRICT- LAKHIMPUR (ASSAM)
PIN- 784160
VERSUS
THE UNION OF INDIA AND 13 ORS
REPRESENTED BY THE SECRETARY,
MINISTRY OF EDUCATION (DEPARTMENT OF HIGHER EDUCATION), 127-C,
SHASTRI BHAWAN, NEW DELHI.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 2/5
3:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
5:PROF. NANI GOPAL MAHANTA
ADVISOR
EDUCATION
JANATA BHAWAN
DISPUR
GUWAHATI-6.
6:DR. DEEPAK MAJUMDER
SECRETARY
HIGHER EDUCATION
JANATA BHAWAN
DISPUR
GUWAHATI-6.
7:PROF. CHANDAN K. SHARMA
DEPT. OF SOCIOLOGY
TEZPUR UNIVERSITY
NAPAAM
TEZPUR
DISTRICT- SONITPUR
ASSAM
PIN- 784028.
8:PROF. MAHADEV PATGIRI
DEPARTMENT OF PHYSICS
COTTON UNIVERSITY
PAN BAZAR
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM
Page No.# 3/5
PIN- 781001.
9:DR. SATYENDRA NATH BARMAN
PRINCIPAL
B. BAROOAH COLLEGE
DR. B. BARUAH ROAD
ULUBARI
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM. PIN- 781007.
10:PROF. SATYAKAM BORTHAKUR
DEPARTMENT OF ASSAMESE
DIBRUGARH UNIVERSITY
DISTRICT- DIBRUGARH
ASSAM.
PIN- 786004.
11:DHARMA KANTA MILI
DIRECTOR
HIGHER EDUCATION
KAHILIPARA
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM.
PIN- 781019.
12:CHINMOYEE TALUKDAR
DEPUTY DIRECTOR
DIRECTORATE OF HIGHER EDUCATION
KAHILIPARA
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM.
PIN- 781019.
13:THE UNIVERSITY GRANTS COMMISSION
REPRESENTED BY THE CHAIRMAN
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HAVING REGISTERED OFFICE AT BAHADUR SHAH ZAFAR MARG
NEW DELHI- 110002.
14:RANGIA COLLEGE
RANGIA
P.O.- RANGIA
DISTRICT- KAMRUP
ASSAM
PIN- 781354
REPRESENTED BY PRINCIPAL
RANGIA COLLEGE
Advocate for the Petitioner : MR. M DUTTA
Advocate for the Respondent : DY.S.G.I.
BEFORE
DEPUTY REGISTRAR (BENCH) - MR. KAUSTUVMANI GOSWAMI
ORDER
Date : 29.08.2023 Case taken up before the Lawazima Court.
Learned counsel Mr. M. Dutta appears for the petitioners. Perused the records.
The office note dated 28.08.2023 reveals that notice was issued to the respondent No. 14 by registered post with A/D on 02.05.2023.
In regard to the aforesaid respondent, it appears that neither the A/D card nor the un- served notice has been received back. Further, the postal consignment is tracked out from https://www.indiapost.gov.in but no consignment details were found.
In view of the above, the petitioners are directed to take fresh steps for service of notice upon respondent no. 14 by usual Court process through the office of the learned Munsiff No. 1, Kamrup, within 7 (seven) days.
As mention has been allowed in the connected Interlocutory Application (Civil) No. Page No.# 5/5 1988/ 2023 for listing on 30.08.2023, the matter is laid before the Hon'ble Court.
Deputy Registrar (Bench) Comparing Assistant