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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(3)
(i)The canteen referred to in sub-rule (1) shall sufficiently lighted at all times when any person access to it;
(ii)The floor of such canteen shall be made of smooth and impervious material and inside walls of such canteen shall be lime washed or colour-washed at least once in every six months:
Provided that such inside walls of the kitchen of such canteen shall be lime-washed once in every three months.