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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(f) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(f)Selection of Law firms for specific consultancy assignments shall be governed by the procedure for selection of institutional Consultants.