Section 9(7)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

(c)to hold and control the property and funds of the University and issue and general directive in that behalf;

Legal Document View