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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 7 May, 2026

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                                                              ASHOK
                                                              SAHU
                                                              Digitally signed by
                                                              ASHOK SAHU
                                                              Date: 2026.05.07
                                                              15:47:18 +0530




         HIGH COURT OF CHHATTISGARH AT BILASPUR


                        WPC No. 2790 of 2021

SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL
(BHARAT SANCHAR NIGAM LIMITED)


                              Order Sheet


07/05/2026         Mr. Jitendra Gupta, Advocate for the Petitioner.

                   Mr. Sandeep Dubey, Advocate for the Respondents.

Heard The petitioner has been black-listed for the period of three years by order dated 15.03.2021.

The office is to re-examine whether it is cognizable by Single Bench or Division Bench and if it is cognizable before the Division Bench, list it before the roaster Division Bench.

Sd/-

(Sanjay K. Agrawal) Judge Aks