Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 7 May, 2026
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ASHOK
SAHU
Digitally signed by
ASHOK SAHU
Date: 2026.05.07
15:47:18 +0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 2790 of 2021
SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL
(BHARAT SANCHAR NIGAM LIMITED)
Order Sheet
07/05/2026 Mr. Jitendra Gupta, Advocate for the Petitioner.
Mr. Sandeep Dubey, Advocate for the Respondents.
Heard The petitioner has been black-listed for the period of three years by order dated 15.03.2021.
The office is to re-examine whether it is cognizable by Single Bench or Division Bench and if it is cognizable before the Division Bench, list it before the roaster Division Bench.
Sd/-
(Sanjay K. Agrawal) Judge Aks