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[Cites 0, Cited by 4] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(g) in The Advocates Act, 1961

(g)to provide for the election of its members;
(gg)[ to visit and inspect Universities in accordance with the directions given under clause (i) of sub-section (1) of section 7;] [ Inserted by Act 70 of 1993, Section 2 (w.e.f. 26.1.1993)]