Income Tax Appellate Tribunal - Cochin
M/S.Ibs Software Services P. Ltd, ... vs The Dcit, Trivandrum on 18 January, 2018
IN THE INCOME TAX APPELLATE TRIBUNAL
COCHIN BENCH, COCHIN
Before Shri Chandra Pooraji, AM & Shri George George K, JM
SA N o.53/Coch/2017 : Asst.Year 2010-2011
(Arising out of ITA No.286/Coch/2017)
M/s.IBM Software Services The Dy.Commissioner of
Private Limited Vs. Income-tax (International
5th Floor, NILA Taxation), Circle 2(1)
Technopark Campus Trivandrum.
Trivandrum-695581.
PAN : AAACI6825N.
(Applicant) (Respondent)
Applicant by : Sri. Raja Kannan
Respondent by : Sri. A.Dhanaraj, Sr.DR
Date of
Date of Hearing : 17.01.2018 Pronouncement : 18.01.2018
ORDER
Per Chandra Poojari, AM
At the time of hearing before us, the learned Counsel for the assessee requested for permission to withdraw the Stay Petition filed by the assessee. The learned Departmental Representative did not raise any objection for the same. We, therefore, permit the assessee to withdraw its Stay Petition.
2 SP No.53/Coch/2017.M/s.IBM Software Services P.Ltd.
2. In the result, assessee's Stay Petition is dismissed, as withdrawn.
Order pronounced on this 18th day of January, 2018.
Sd/- Sd/-
(George George K.) (Chandra Poojari)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Cochin ; Dated : 18th January, 2018. Devdas* Copy of the Order forwarded to :
1. The Applicant.
2. The Respondent.
3. The Pr.CIT, Trivandrum.
4. The CIT(A)-III Kochi.
5. DR, ITAT, Cochin
6. Guard file.
BY ORDER, (Asstt. Registrar) ITAT, Cochin