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State of Rajasthan - Section

Section 34 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

34. Indents not to be despatched after the 26th.

- The Collector shall not despatch any indent for bonds to the [Public Debt Office, Jaipur] [Substituted by Notification No. F. 1 C(2) Revenue 1 A/62, dated 18.7.1962, Published in Rajasthan Gazette, Part 4-C, dated 23.8.1962.] after the 26th day of a month.