Supreme Court - Daily Orders
Swati Gupta vs The Registrar General Of The High Court ... on 30 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.39 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).996/2017
SWATI GUPTA Petitioner(s)
VERSUS
THE REGISTRAR GENERAL OF THE HIGH COURT OF DELHI Respondent(s)
(FOR ADMISSION)
Date : 30-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Pardeep Gupta, Adv.
Mr. Parinav Gupta, Adv.
Mrs. Mansi Gupta, Adv.
Mr. Moazzam Ali, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(C)No.764 of 2017.
(SUBHASH CHANDER) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.10.30 18:47:36 IST Reason: