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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(i) in Bihar Flying Club (Appointment and Powers of Custodian) Rules, 1984

(i)The Custodian appointed under Section 4 of the Act, shall exercise all the financial and administrative powers conferred from time to time on a Head of Department of the State Government, and