Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015 13. Details of the manager / resident manager/ care taker's or care giver's / warden (men or women) appointed in the institution. (i)Name(ii)Age(iii)Educational qualification(iv)Date of joining(v)Appointed by whom(vi)Salary(vii)Medical certificate(viii)Conduct certificate
