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Allahabad High Court

M/S S. And J. Beverages Pvt. Ltd. And 3 ... vs State Of U.P. And Another on 28 October, 2021

Author: Sanjay Kumar Pachori

Bench: Sanjay Kumar Pachori





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6847 of 2021
 

 
Applicant :- M/S S. And J. Beverages Pvt. Ltd. And 3 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Prabhakar Awasthi
 
Counsel for Opposite Party :- G.A.,Anurag Vajpeyi,Praveen Kumar Singh
 

 
Hon'ble Sanjay Kumar Pachori,J.
 

Shri Anurag Vajpeyi, learned counsel for opposite party no.2 and learned A.G.A for State are present. None is present for applicant's side even in the revised call.

Put up on 23.11.2021.

Order Date :- 28.10.2021 PS