Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Messers Madhav Mukund Finance Pvt. Ltd vs Messers Exterior Interior Limited on 2 May, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

ODSL-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                     CS/88/2015

                  MESSERS MADHAV MUKUND FINANCE PVT. LTD.
                                    Vs
                     MESSERS EXTERIOR INTERIOR LIMITED


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 2nd May, 2024.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
... for the plaintiff The Court:- In terms of order dated 14.08.2019, the suit was fixed as undefended suit.
PW-1 was partly examined in chief earlier. Today, PW-1 is examined in chief in full. He is discharged.
Fixed on 12th June, 2024 for argument.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)