Calcutta High Court
Messers Madhav Mukund Finance Pvt. Ltd vs Messers Exterior Interior Limited on 2 May, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
ODSL-1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/88/2015
MESSERS MADHAV MUKUND FINANCE PVT. LTD.
Vs
MESSERS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 2nd May, 2024.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhijit Sarkar, Adv.
... for the plaintiff The Court:- In terms of order dated 14.08.2019, the suit was fixed as undefended suit.
PW-1 was partly examined in chief earlier. Today, PW-1 is examined in chief in full. He is discharged.
Fixed on 12th June, 2024 for argument.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)