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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(a) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

(a)before the institution of the prosecution, the offender shall not be laible to prosecution, for such offence and shall, if in custody be set at liberty;