Meghalaya High Court
Shri. Richard Bowell Dkhar vs . Dr. H.Lyndem & 2 Ors. on 21 February, 2023
Author: H.S.Thangkhiew
Bench: H.S.Thangkhiew
Serial No.07
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Cont.Cas(C). No. 86 of 2022
Date of Order :21.02.2023
Shri. Richard Bowell Dkhar Vs. Dr. H.Lyndem & 2 Ors.
Coram:
Hon'ble Mr. Justice H.S.Thangkhiew, Judge.
Appearance:
For the Petitioner/Appellant(s) : Mr. L.Shongwan, Adv.
For the Respondent(s) : Mr. H.Abraham, GA.
Mr. H.Abraham, learned GA has entered appearance today on behalf of all the 3 respondents and submits that the arrear salary of the petitioner is in the process of being released. He prays that he may allowed two weeks' time to file affidavit. Prayer is allowed.
List this matter on 13-03-2023.
Judge Meghalaya 21.02.2023 "Samantha PS"