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Meghalaya High Court

Shri. Richard Bowell Dkhar vs . Dr. H.Lyndem & 2 Ors. on 21 February, 2023

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

  Serial No.07
  Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

Cont.Cas(C). No. 86 of 2022
                                                   Date of Order :21.02.2023

Shri. Richard Bowell Dkhar                Vs.         Dr. H.Lyndem & 2 Ors.


Coram:
        Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :         Mr. L.Shongwan, Adv.

For the Respondent(s)             :       Mr. H.Abraham, GA.

Mr. H.Abraham, learned GA has entered appearance today on behalf of all the 3 respondents and submits that the arrear salary of the petitioner is in the process of being released. He prays that he may allowed two weeks' time to file affidavit. Prayer is allowed.

List this matter on 13-03-2023.

Judge Meghalaya 21.02.2023 "Samantha PS"