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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2)(k) in Shri Guru Ram Rai University Act, 2016

(k)The year of experience and expertise in the concerned discipline at the command of the Shri Guru Ram Rai Education Mission, as well as the financial resources;