Jammu & Kashmir High Court
Tejbir Singh vs Javed Ahmed Md. J. A K. F E. D on 7 July, 2025
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 47
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case No:- CPSW No. 275/2014
Tejbir Singh .... Petitioner(s)
Through: None.
Vs
Javed Ahmed MD. J. A K. F E. D. ..... Respondent(s)
Through: Mr. P. D. Singh, Dy. AG
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
07.07.2025
1. Await appearance of the learned counsel for the respondent.
2. Adjourned.
3. List again on 18.08.2025.
HIGH (Javed Iqbal Wani) OF JAMMU & COURT Judge Jammu KASHMIR AND 07.07.2025 Javid Iqbal LADAKH