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State of Odisha - Section

Section 86 in The Orissa Dental Council Rules, 1969

86.

An application to the Registrar for duplicate certificate of .registration shall be accompanied by the prescribed fee and a declaration from the dentist stating the circumstances in which the original has been lost or destroyed and that he same person to whom the Original Certificate was issued and in cases where the original is lost with a further statement that duplicate will be returned in case the Original Certificate be found later.