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[Cites 0, Cited by 0] [Section 52E(1)] [Section 52E] [Entire Act]

State of Tamilnadu - Subsection

Section 52E(1)(i) in Tamil Nadu Prohibition Act, 1937

(i)of an offence falling under clause (a), [clause (aa), clause (aaa),] clause (b), clause (f), clause (g), clause (h), clause (i) or clause (jj) of sub-section (1) of section 4, or an offence falling under clause (k) of the said sub-section in so far as it relates to an act specified in any of the clauses aforesaid; Or