Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5A(i) in Himachal Pradesh General Sales Tax Act, 1968

(i)uses them within the State in the manufacture of goods specified in Schedule "B", or