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[Cites 0, Cited by 1] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(vii) in The Saurashtra Estate Acquisition Act, 1952

(vii)if there is any reclamation Bund or other structure on the kind the amount of compensation shall be the cost of construction, making deductions for the depreciation.