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[Cites 0, Cited by 1] [Section 2(15)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(15)(b) in The Maharashtra Regional and Town Planning Act, 1966

(b)[ a Council and a Nagar Panchayat constituted under the Maharashtra Municipal Councils, Nagar Panchayats and Industrial Township Act, 1965,] [Sub-clause (b) was substituted by Maharashtra 10 of 2000, Section 2 (w.e.f. 11-10-1999).]