Section 10(1)(c) in The Bihar and Orissa Nurses Registration Act, 1935

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State of Bihar - Subsection

Section 10(1)(c) in The Bihar and Orissa Nurses Registration Act, 1935

(c)is able to satisfy the Council that he has any where in India undergone a course of training or passed an examination similar to the course of training and examination referred to in Clause (a) and recognised by [State] [Substituted by ALO.] Government, or

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State of Bihar - Subsection

Section 10(1)(c) in The Bihar and Orissa Nurses Registration Act, 1935