Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(29) in Orissa Minor Minerals Concession Rules, 2004 (29)The lessee shall submit all returns and notices to Indian Bureau of Mines and Director as provided under provisions of the Granite Conservation and Development Rules, 1999.
