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Andhra Pradesh High Court - Amravati

CMA/2070/2004 on 7 March, 2026

HIGH COURT OF ANDHRA PRADESH: AMARAVATI MAIN CASE No:C.M.A.No.2070 of 2004 2 PROCEEDING SHEET Sl. OFFICE Date ORDER No. NOTE 07.03.2026 BSB,J As can be seen from the file, docket order dated 31.08.2017 shows that the appeal was allowed in-part vide separate order and the file also contains a typed unsigned copy of the complete order of the appeal, but there is an endorsement on the face of the typed order to put it under further hearing and to call on bench on 19.09.2017.

As such, the Registry is directed to place a note before the Hon'ble the Chief Justice for appropriate orders.

__________________ B.S.BHANUMATHI,J JLSR