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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(19)(b) in The M.P. Industrial Relations Act, 1960

(b)any calling, service, employment, handicraft, or industrial occupation or a vocation of employees; and includes-
(i)agriculture and agricultural operations;
(ii)any branch of an industry or group of industries which the State Government may, by notification, declare to be an industry for the purposes of this Act;