Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(2)(xi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (xi)To do such other things as may be of general interest to Committees or considered necessary for the efficient functioning of the Board;