Calcutta High Court (Appellete Side)
Papre Nath vs The State Of West Bengal & Ors on 3 February, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1
20 3.2.15
Sc W. P. No. 2592 (W) OF 2015
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Papre Nath
-vs.-
The State of West Bengal & Ors. Mr. Anindya Sundar Chatterjee.
....For the Petitioner.
None appears for the respondents despite service. Affidavit-of-service, filed in Court today, shall be retained with the records.
Learned advocate for the petitioner is granted time to search and place before this Bench the rules relating to re- examination of answer-scripts of examinees of Higher Secondary Examination conducted by the Council of Higher Secondary Examination.
ACO Put up the writ petition on next Tuesday (10th February, 2015).
(Dipankar Datta, J.)