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Calcutta High Court (Appellete Side)

Papre Nath vs The State Of West Bengal & Ors on 3 February, 2015

Author: Dipankar Datta

Bench: Dipankar Datta

                                                   1



20   3.2.15
Sc                     W. P. No. 2592 (W) OF 2015
                                   ------------

Papre Nath

-vs.-

The State of West Bengal & Ors. Mr. Anindya Sundar Chatterjee.

....For the Petitioner.

None appears for the respondents despite service. Affidavit-of-service, filed in Court today, shall be retained with the records.

Learned advocate for the petitioner is granted time to search and place before this Bench the rules relating to re- examination of answer-scripts of examinees of Higher Secondary Examination conducted by the Council of Higher Secondary Examination.

ACO Put up the writ petition on next Tuesday (10th February, 2015).

(Dipankar Datta, J.)