Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(1)(iv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iv)two Deans of Students Welfare or such other two officers as are incharge of students welfare in the Universities nominated by the State Government;