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Chattisgarh High Court

Ashok Kumar Sahu vs Dr. Rohit Yadav 11 Wps/803/2018 Shiv ... on 23 January, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                     1

                                                                       NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                          CONT No. 57 of 2018

1. Ashok Kumar Sahu S/o Guman Singh Sahu, Aged About 58 Years R/o Ward
   No. 13, Aamapara, Balod, District Balod (Chhattisgarh), District : Balod,
   Chhattisgarh

2. Chetan Kumar Yadav, S/o Krishna Kumar Yadav, Aged About 53 Years R/o
   Ward No. 12, Aamapara, Balod, District Balod (Chhattisgarh), District :
   Balod, Chhattisgarh

3. Jaikumar Verma S/o Romnath Verma, Aged About 38 Years R/o Behind
   Jems Garage, Nalipur, Kundrupara, Balod, District Balod (Chhattisgarh),
   District : Balod, Chhattisgarh

4. Loman Kumar Rana S/o Ishwar Lal Rana, Aged About 41 Years R/o Ward
   No. 09, Mararpara, Balod, Mokhla Majhi Temple, Behind Tavri Ashram,
   Balod, District Balod (Chhattisgarh), District : Balod, Chhattisgarh

5. Smt. Kamla Bai W/o Ram Singh Janghel, Aged About 55 Years R/o Village
   Gaiji, Post Sahgaon, Doundilohara, District Balod (Chhattisgarh), District :
   Balod, Chhattisgarh

6. Anil Janghel S/o Ramsingh Janghel Aged About 35 Years R/o Village Gaiji,
   Post Sahgaon, Doundilohara, District Balod (Chhattisgarh, District : Balod,
   Chhattisgarh

7. Smt. Sushila Gupta W/o Beni Prasad Gupta, Aged About 60 Years R/o
   Village Sahgaon, Doundilohara, District Balod (Chhattisgarh), District :
   Balod, Chhattisgarh

8. Smt. Indrani Chandrakar W/o Mahendra Kumar Chandrakar, Aged About 51
   Years R/o P.W.D. Colony, Balod, District Balod (Chhattisgarh), District :
   Balod, Chhattisgarh

9. Smt. Usha Thakur W/o Eman Singh Thakur, Aged About 36 Years R/o
   P.W.D. Colony, Balod, District Balod (Chhattisgarh), District : Balod,
   Chhattisgarh

10. Smt. Shakuntala Bhuarya W/o Janak Lal Bhuarya, Aged About 41 Years R/o
    Village And Post Bhaisbod, Tahsil Balod, District Balod (Chhattisgarh),
    District : Balod, Chhattisgarh

11. Smt. Seema Kridant W/o Rajeshwar Rao Kridant Aged About 46 Years R/o
    Near Devarchana, Station Road, Balod, District Balod (Chhattisgarh),
    District : Balod, Chhattisgarh

12. Smt. Indumati Sahu W/o Ashok Kumar Sahu, Aged About 51 Years R/o
    Ward No. 13, Aamapara, Balod, District Balod (Chhattisgarh), District :
    Balod, Chhattisgarh

13. Smt. Paraldas Narang W/o Khiyal Das Narang, Aged About 63 Years R/o
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   Sindhi Colony, Balod, District Balod (Chhattisgarh), District : Balod,
   Chhattisgarh

14. Ramnarayan Rana S/o Ishwar Lal Rana Aged About 38 Years R/o
    Mararpara, Balod, Mokhlamanjhi Mandir, Behind Tavri Ashram, Balod,
    District Balod (Chhattisgarh), District : Balod, Chhattisgarh

15. Khorbahra Ram Urvasha S/o Sunder Ram Urvasha, Aged About 50 Years
    R/o Village Khaira, Post Koba, Tahsil Doundilohara, District Balod
    (Chhattisgarh), District : Balod, Chhattisgarh

16. Smt. Madhu Thakur W/o Yashwant Kumar Thakur Aged About 38 Years R/o
    Village Kumhalori, Post Koba, Tahsil Doundilohara, District Balod
    (Chhattisgarh), District : Balod, Chhattisgarh

17. Shyam Pal Jaiswal S/o Ramsukh Jaiswal, Aged About 56 Years R/o Ward
    No. 1, Pandardalli, Near Rajbahra Baba Mandir, Rajhara, District Balod
    (Chhattisgarh), District : Balod, Chhattisgarh

18. Smt. Madhukanta Sen W/o Santosh Kumar Sen, Aged About 48 Years R/o
    Sonuram Bada, Near Vinay Talkies, Ward No. 03 Nayapara, Balod, District
    Balod (Chhattisgarh), District : Balod, Chhattisgarh

19. Ishwar Lal Khobragade S/o Manna Lal Khobragade Aged About 55 Years
    R/o Main Road, Chikhlakasa Ward No. 02, Block Daundilohara, District
    Balod (Chhattisgarh), District : Balod, Chhattisgarh

20. Hemlal Sahu S/o Hagruram Sahu, Aged About 49 Years R/o Village Tamora,
    Post Nipani, Tahsil Balod, District Balod (Chhattisgarh), District : Balod,
    Chhattisgarh

21. Rohit Kumar Sahu S/o Chovaram Sahu Aged About 48 Years R/o Village
    Dhobanpuri, Post Sorar, Tahsil Gurur, District Balod (Chhattisgarh), District :
    Balod, Chhattisgarh

22. Deendayal Rajput S/o Ranjan Singh Rajput Aged About 48 Years R/o
    Village Surra, Post Nipani, Tahsil Gurur, District Balod (Chhattisgarh),
    District : Balod, Chhattisgarh

23. Smt. Sangeeta Magar S/o Laxman Rao Magar, Aged About 46 Years R/o
    Banspara, Dhamtari, District Dhamtari (Chhattisgarh), District : Dhamtari,
    Chhattisgarh

24. Smt. Putli Bai Narang W/o Paraldas Narang, Aged About 68 Years R/o
    Sindhi Colony, Balod, District Balod (Chhattisgarh), District : Balod,
    Chhattisgarh

25. Smt. Manju Narang W/o Ashok Kumar, Aged About 48 Years R/o Sindhi
    Colony, Balod, District Balod (Chhattisgarh), District : Balod, Chhattisgarh
                                                                 ---- Petitioners

                                       Versus

1. Dr. Rohit Yadav Secretary, Nagariya Prasasan Department, Mahanadi
   Bhawan, Naya Raipur, District Raipur (Chhattisgarh), District : Raipur,
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                    Chhattisgarh

                 2. Niranjan Das, Director, Nagariya Prasasan Department, Mahanadi Bhawan,
                    Naya Raipur, District Raipur (Chhattisgarh), District : Raipur, Chhattisgarh

                 3. Dr. Saransh Mitter, Collector, Balod, District Balod (Chhattisgarh), District :
                    Balod, Chhattisgarh

                 4. Haresh Mandavi, Sub Divisional Officer (Revenue), Balod, District Balod
                    (Chhattisgarh), District : Balod, Chhattisgarh

                 5. Rohit Kumar Sahu, Chief Municipal Officer, Balod, District Balod
                    (Chhattisgarh), District : Balod, Chhattisgarh ---- Respondents

For Petitioners : Mr. Awadh Tripathi, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 23/01/18 Heard.

2. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 25.07.2017 passed in W.P.(S) No. 2035/2017.

3. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondent/contemnor to ensure compliance of this Court's order dated 25.07.2017 passed by this Court.

4. Learned counsel appearing for the petitioner may also make additional representation along with the copy of this order within ten days from today before the respondent and, in turn, the respondent shall ensure the compliance of this Court's order dated 25.07.2017 n its letter and spirit expeditiously.

5. With the aforesaid direction, the contempt case stands finally disposed of.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka