Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(1) in Jharkhand State Commission for the Scheduled Tribes Act, 2019 (1)The Commission shall meet as and when necessary, ordinarily at Ranchi and at such places as the Chairman may think fit.
