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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Bengal Presidency - Subsection

Section 6(1)(e) in Bengal Excise Act, 1909

(e)the Indian Tariff Act, [1934] [Substituted by section 2 of, and the First Schedule to, the Bengal Repealing and Amending Act, 1938 (Bengal Act of 1939) for the figures 1889.] (XXXII of [1934] [Substituted by ibid for the figures, brackets and words 1894 (except section 6 thereof).].