Section 2(i) in The Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974
(i)all other words and expressions used in this Act but not defined in it shall have the same meanings as assigned to such words and expressions in the Punjab Land Revenue Act, 1887 (17 of 1887) or the Himachal Pradesh Land Revenue Act, 1954 (6 of 1954) as the case may be.
