Karnataka High Court
Mr M V Ashok S/O.Late M Venkatesh vs Bangalore Development Authority on 22 July, 2010
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
3.
I?! THE iflfifi C693?!' 3!' Hfi§..¥§fi&T&§A A? aaamzzma
mm §x% am 22"" 9%'? 9? 323%? mm
5E¥$R§
THE I-ii3§'5LE HQMJUSTIEE 351?'! Féfififlfi Kfififi!'
1~a1:*s£.i:s.a1.*55'.2;2azs 3%: W? m.1aa2a;2aa?{:.A-smg}
cm
M:s::.w.L,.b5';;2a:.a as W? f§§,32$$f2fiS5{L§.~§$§.-;}~--- . .: __ '
1.measssaasasuz 5;'0.§.ATE E%JiE§%K£"{E$i-i AGES ABQQY 43 YEARS ' ' _ am' mass... amass M4,k3E$T::;...._ _ was, 3." ms RGAE, V " . ' ma munasg mm, ~ cazaaraainma aAms.s.Log§~_é6§:._--a:3s7«, -
2. amass §m'e%szmxsas%w~s~:, me.
A CQM?Ai"!i"? LF§,E£§I5TEi$!§.DER THE CGMPAQIES ACE} 3.3356 AND' ;-mvzrm 35 3253312359 amaze AT','5R§$Afi§ mwe R$' V. -13S',..EiRI.E-Efiiffifi R.fl:%E$g"'fi%:§&f§G§;L{2fi;E'55$ 32$ ham BEREIE-4R;§?R£$E§TED 3? ms vics":=a>£s:aa%r$:+~£z:aAri¢e 5; §G§¥?A§§'f"
'5*;.§£1§§TAv:2*:f~.,5§ n:.,§.s§1L xuramz ,.?Ei%EI$i'*iER§':
AA gay f$v:%:¥§.§é.Ra£:ga:2a§:§ Aésgataae $3? peawaar ?i¢§:
man Asmsiahm 53!' pwfifiuam? $3.2 3 T "smsawas asvsmgaasuy xumsarnr ' 5A¥$l{'EY Rfilifl, iiififlsfififig 9&3}: Wfifi? 5&5! Gfitflfiflfififi £333 EEREIQ REPRESERQB Er'2'?¥'$ ¢$?¥¥%-Q3-$$§G¥'3ER );~K V" .A2§T3L._€§R£_3SeS,VM. ESE II'E§""¥'fi:9GE
2. 5'£"fiaT£ £3? i(fi:R?%A"¥'Ai€§ {3E§7"ART?~§El'éY 3?" §"i{§USI!'§$ Afifi ififififiaéé QEVELQPMERT, ?*'£.$,B3.¥§i.fiI¥%G 8fiJ'é(E'ALGR§=-563 G31 AE€B fifififiifé RE?R.E$§fiTEE3 EYTEE $§{iRE'?afi§Y §E?fi.RT¥*!§?\iT C1?' !FfQ§.¥$I§§G ANS §3R§fi.§ BEVELQPRENT {BY Sr1'.l3.AMu§ Khadar; fiaéaémafia fer ?.;."§;" " * .
$:"iJ'4.§€m§:m:a Radfifigg AIE£i'?ar'§.«Z%}'--, .y « ..?.E$?C3§'é'§1{E%*'§i',§_"$ H "mm F~EIS{1.'e*§.4~6S2f23i§ as F1LEi:,£s'§a}E& C:1é'mR"
RULE 4 as me HIE?-i mun? 95 -aggaaaxm-:.a R'-J¥i;E'fS,,__195_§3 new WI"£"i~§ zzmma. E ssc"rz:3s§%.:si,Rz:aE 3,9 --QF','E'§'-£8 "am. Cfilfififili. fiF lfifiifis Rflififi REAB ?£I£T*!:*§ '§E_CT£§'¥?é 153 61*'; CFC, mes sumac; 'mar HE may as ?E--¥;;¥%§"?TE~5% Ta Efévfsfisefi HIS A9*J{}CAT'€ SR$,¥§.¥¥LRA!iG§§'§;fif§}i, tr?§3; L§§.i;._{.~?:§*'i"~?;GE£"§3' 4, FALACE RGAE, S$ifl$*'-5s§.3R§~56O§flE H3" 9%.? 'F§£3i;-1i}$1'$:fB.i:£§i§»?3, é+é5"l--i~
1. §€R.K.i2A£3§iA'KRI$?§J'é%%V s;a.:_m*E :~mq=zs am :~2;5=;;'1;z*:* new :fi.8$i.§T as wgasg
9.E5,¥§§!5i*$ A'? P%¢.~3.13,. g L: smré mm %5:,§;ca.w3%g§e§-ac 970 2;. *~:~aR.I::.2:2-:a¢%ug;ea:*j;e=:;"
sims.i;AT§ m{RESH§iA zsiuszmv, AGEB; Ag-ar;;I.~s2 yams, ES'¥'£%'§ &.VFAR.M$, 94:4; FAR§?£$
-~§61"mzA_HALi.t, SARAKK§ ms?' ' "'V.'L».,3;9;:;4aGA2 j " _§§3;'§§€_'5§3aLC3PLE-$59 8??
. a§:a"a,su3.a.?Ha.
' "'¥if$.?§R.A$H'W'fisTi'£fi§¥%A9.&¥Afi 533$ {:39 LAKE fiififiifififéfi MSQH-E?
AGE§ A$$i§'¥' 63 'Y£AR;$, 'ERRK '%fE'if'~£"
1.53, 5?" CR$$$, C-ifis¥§GHE¥§A$fiR Eiixffifiafiiflfifi-'S68 GU?
4' ¥4§,,P§.?.R.§§§!-£1} fiziffixfi fit? Rfififififikfififie 5fS.M.Pi1RUS§"§€}T!~£fi1F»% RG55? A$Gi§'¥' 44 "i'§AR$ ESTATE 8: Ffisfifiéfi, HQ F&R%*¥§ PUT3'E¥iAi"¥£}J.I, 3§§fiaK§(X FQS?
3.P.%§At3AR.
8A!'iGALGRE--56fi {W3
5.. MR.H.P.MUKUfi£}A§*lA%€9A fi;L£fi;£§ H.P.P-#l}KUfli)fi;
s:a.:«§.vuausHo¢H.a».§§ AGED AEGUT #4 wags esvxfrs ex rams. we rams Pi.§T"£'EPiAHALLI, snmxxz ms?
3.P.P%A€3AR ' 8AfiG£Lil3RE-55$ we
5. ERIGADE Emmmzsfis am .A AC$M?A¥vEYR.EGI$TEREE &.%ré9'é%%fi'1-12 "
CQM?#.f§IE5 ACT, 1.95:5 Arm V:-s§;2;zr%$;<z_1"s AV " "
a5a:3Tere.§9cs_s:==.z<;&_-arr ~ 'fiklfifififi . .
3.35, eazczazss nm.1z-,-I'.V__ _ EAHGALQRE-5,6I}_£:g25 fi;¥~m,I~11~§_a§I:~t REPRES.EfiTfi$'§¥I'?E% MAnAaIm"9;E§c'%C§§V "
%sa.M;:,3gmHg§é gm V """ ..9§"§1HméEa5 f 1»,M:V;eg:'sn.%s§;':éfiaarzgaam, édxawane far m,z,3 & 5 1 _ -§~'¥,*$.'§.§ua fiassmiahasg far F24 as} V " B&F§'f:£aL{35RE.E§E%iE§_fi?PéE¥%'E" .&E$"E'¥~I§RZ£"¥'¥' sxsaxzy Emu, maam max '$5557 *:s.Aam:_ms»ssa 32$ Hfififilfié V' ~REP¥f:.ESE§*£"i'ED avm cmamxsgzeraaa
-:1; ST§§T$ er xgassrgxg DE9A9f¥'¥*'£E?§'I" GE" Hfififiififi éfilfl ¥..!RBfi;§§ '":5svELoF:~z2:4'r, r»:.5.BuzL$zm " 5fi¥é€a&£.flRE~S6fl G31 Afifl} HEREIR REPRESEQTED BY TEE $EC2RE.A'§'§§RY EEFARYMER? Q? H£'5£5$£§éG ABSE Sfifiéfi DEVEL{)?§»¥E¥§}' "R25 Ffifl fiEFi'§"$ [By Sri.U.ABSUL KHAEEEQ, fiévmaha far EA SRI.SRID%€AR, Aévmafle far $2} xi :2?
"W115 !i§Z§€.¥¥,4§6éf2S};fi IS FREE Eiféfififi. CH15;?TER V RBLE 4 3? "FEE 11.33%"? $§3JFZT 9? ¥.5e§;,¥§.§.TfisKfi RQLES, 195? Rfifiufi Wfffi CHRPTER; R, SE{."¥'I€3¥%f Iii, RULE 39 Q? YHE EJQR wwcxi. 22:? {RNA Ri.¥§.£$ Ram wax SEC¥I9!'§ :51 $?;,.'i'»?:I£._V csafi 6? mix. Pi-Zfifififitéflfi, £993 Pfififlfifi 71-13%? 35 !~§;&?"-555. _ ysnarrmu To 5:45.-'-was 'mam fi1_£§31?'x'.'.%€;:'&.'!;"fE'« ,_ SR.I.Pi.Fifi;£a£iG£?§fi.?§§, 43%, 32% mm? 4?, ?A£.fie§fi §.r;qfi.£§?,; "
aasaamosza m 115??' :»:e,32ss§,:2§3s. 1. _ "mess yzzscsewsszzzeza 39%;? 4éal:::';V::%;.é;s¢E%A4.=5J45%éIIz§€3ici"V% « CGHIHG Qfi R33'. Cflfifififi THIS 3%?! FGLLO'§'s'§féG: T 5§fl€8 cammafi q£s:?saf$Bti§::s_f§§_'fé§r;:S '"a.rfsfi tfiaét 7:9? Law arisa for §&€§S§flfi making,-T-'A;bé:%1:": t?1_3 2"é';;§%'§€at§on$ -are ciufibed if»::':gé'I:§$;;.we.:;i:;i?§§%;¥%y'"§%§ér£ 5:g'::2§' v:ii3paseé :3? by this co2z1mar2:$'r:$£~r; ' . _
2. Hmzfd $ri.%£;.P€;R§n§aga§z, Eaarztaé Cawmseé far the vappiicgsgjaugvugatitixxafiafé' wfi§3 fikififfiitfi fizai: patétiener {ml the Cask}: E3 be mgrwantezi $3: a marnad nfieéréb-e ?A§F:v£h§§_ E3;-{theugh unafia ts secure a nu: satégactis:-g ' {ram M,!s.£'§ua-. §§sé¢ciates; éeameé fimzzzseé, wim E1525 fiieé "'7 .".'A";3§§;'¥€a:fL_fe§§ "pétitim1ae:*' 2%.} ané atize? peti%:£¢na:*s acfing an ;?e;:~r§érse::tation$ :72' tits grease: 2:2? fisttsmvsy fmiéuers
3. in tha stafiament sf objacticsas ta the f§'££sz:eI§az:e::::s agpficatim-gs, it :3 aassiehéaé that the Pmsser M 5 cf Attsrney fiaiéer of yatitiamr %%Qa 1 is time aérseizite zzwggar cf the émfimvabie gmparty ii': Qiififitififi, tfimjgh mt uz:=dé:;}<._:fa:*~..u vafié r~eg£st3eraed sag dsaed fiat unfier the paaasar t::_;é'-- . cmzpisd with interest, as-zfi cansiéagagign :*s_:=::iéi;;t1;'_'v."'i'V!;'v"¥s stabeé that if fiétiiffiffifif $9.1 is ;;er§§é§Etf";§ad TT».ft'ua~ ::éfl§§§'§§w.:A::VT_' esnethar cwnaaé anti in the '*3§&f§t :53 'a»;:§"§t* p'£aé2*;§£:%:;;;;V is aikswad, thaw is iikaefihwd 0§ _§éi'§:§i{§V¥}§¥' cééiméng ebsaiute rights ever cez*§«§f§" Er;1§r;a's;a:VL'§3¥£=:'.'L'vg:§f¢gaffes sufiject rrsatter sf tffig pet%tir:m,. j} V
4. '§.8a__rné~:i ."§.'«§;_§3':§$t$! §€2{ .£%;$ gartiaes raiterata ma avsmwsiém 'saf: x::sut' in a: 5§f'§:§¥'cai t§e::$ aw this $§§a::t£a:2s. S.V_;§¢ppaLfi::r2Vfti3g._'it§1%5ssv_ Ci£§é:r§ is ceaseé Q? the éispista "'hetwev»§§£~ thé ;2gt§t§§V§i¥a:*5;tiusgathar mg tha resgondaatwsfifi a*5 w:é§ §"zss:'t:_;é:.§r§#e§nrnent 9? E-iamataiéa agar Eéargafém sasé be t§a3f€§'a:cri}é§iA};t¢ the gaetétéaaars asmfez 2; fiwernnmnt Grdar §flfi.£§f§ $45 the yam" £995; thaugh it %$ aamrteé that a ardar is qasasirseé by this Cam': in sther writ V' ..._ ;2'm£iaaedifigs, The F5 as heirwaats mt§f:§cner flag: arsé arises- _ ;set§ti=:sners as wag as tfie Favssser sf fiattsraey §-iaidar is mat the sazbgfafi matter a? this 22::-it gatitian. it is an admittefi 1% "I ?. '¥'he cshjactiastis 91'' tm rasgsmdant appfimatfiana wing iirzaceegtafiiée are vefiectad,
3. xn the remit, the apgiiézatizg-rg2§ 1 7 Wtitienar $50.1 is gsrmitted ta>a'e¥§§.a§v: 7t?%ie $e:'%.§Vf§'§i"r?3;; §;;':Vf jia warned wunsai and cm xzakazat f¥V:i§=éV :b=,:V Sr§;!'s£*,§$§§._%r§fanat?§ ieamw Ceunsei fa: rafifirfia Raggtry w grist tfga t'§"':7é_.' Courzsefi Sri.£i.fi.Rangan§'§§é "
%%%% Sd/M4 mv"