Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(c) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(c)To submit technical standards for interconnection in consultation with Distribution Licensee to the Commission within three months from the date of official notification of these Regulations;