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Union of India - Section

Section 50 in The Gas Cylinders Rules, 2004

50. Grant of license

.-(1) A license under these rules may be granted by the Chief Controller or Controller on payment of the fees specified in Schedule V.
(2)A license under sub-rule (1) shall be granted if the provisions of these rules are complied with by the applicant.
(3)Every license granted under these rules shall be subject to the conditions specified therein.