Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2B(4)] [Section 2B] [Entire Act] State of Goa - Subsection Section 2B(4)(d) in The Goa Entertainment Tax Act, 1964 (d)is in the opinion of the Government, unfit to continue in office by reason of infirmity of mind or body; or