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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Haryana - Subsection

Section 112(1)(xvi) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(xvi)the sanction (technical, administrative or financial) either special or general of the authority competent to sanction expenditure has been obtained;