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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(d) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

(d)when cloth is purchased from the National Textiles Corporation Limited, Rajasthan Handloom Project Board, and/or from any of the sales depots run and managed by the Rajasthan Rajya Bunkar Sahkari Sangh Ltd.;