Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 9 in The Assam Economic and Statistical (Junior) Service Rules, 1980

9.

A candidate for direct recruitment shall be-
(1)of sound health, both mentally and physically, and free from any organic defect or bodily infirmity likely to interfere with the efficient performance of his duties; and
(2)required to undergo medical examination before appointment to the service.