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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(i) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

(i)"Act" means the Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976.