Supreme Court - Daily Orders
Commissioner Of Income Tax12 vs M/S Tarun R Tahiliani on 9 October, 2015
ITEM NO.88 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 7528/2011
C.I.T Appellant(s)
VERSUS
M/S TARUN R TAHILIANI Respondent(s)
(With office report)
Date : 09/10/2015 This appeal was called on for hearing today.
For Appellant(s) Mr. Anshuman Srivastava,Adv.
Ms. Anil Katiyar,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr. Rustom B. Hathikhanawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the appellant shall within a period of four weeks file the affidavit of valuation whereafter no further extension shall be allowed.
List again on 7.1.2016.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.10.09 16:00:42 SCT Reason: