Himachal Pradesh High Court
Surender Kumar vs . Dr. Y.S. Parmar Horticulture on 26 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Surender Kumar vs. Dr. Y.S. Parmar Horticulture University .
CWP No.1942 of 2023 26.05.2023 Present: Ms. Babita Chauhan, Advocate, vice Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Inder Sharma, Advocate, for the respondent.
Learned counsel for the respondent prays for and is granted four weeks' time to file compliance report.
List on 30.6.2023.
( Tarlok Singh Chauhan )
Acting Chief Justice
( Virender Singh )
May 26, 2023 (KS) Judge
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