Section 47E in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
47E. Sending of estimates of requirement of morphine by the recognised medical institution.
- Every recognised medical institution shall send their annual requirement of morphine in Form M-3 by 30th November of the preceding year alongwith the name and address of the supplier from whom they intend to buy it, to the Drug Controller.
